Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

(3)Every affidavit shall clearly and separately indicate the statements, which are true to the-
(a)knowledge of the deponent;
(b)information received by the deponent; and
(c)belief of the deponent.