Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tripura - Subsection

Section 10(1)(e) in Tripura Panchayats Act, 1993

(e)Such other business relating to the affairs of the Gram Panchayat may also be transacted at such meeting of the Garm Sabha as may be agreed upon by the persons present and also such other issues as referred by the State Government from time to time.