Allahabad High Court
Smt. Sushma Devi vs D.D.C. Bareilly And Others on 29 July, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 5 Case :- WRIT - B No. - 44151 of 2010 Petitioner :- Smt. Sushma Devi Respondent :- D.D.C. Bareilly And Others Petitioner Counsel :- V.K. Kushwaha Respondent Counsel :- C.S.C. Hon'ble Sabhajeet Yadav,J.
Issue notice to the respondents no.2 and 3 returnable at an early date.
Respondents are directed to file counter affidavit within four weeks. The petitioner shall have three weeks thereafter to file rejoinder affidavit.
List thereafter.
Till the next date of listing, further proceeding in Revision No.198 Ashish Kumar Gupta Vs. Vimla Devi Agrawal and others u/s 48 of U.P.C.H. Act pending before Deputy Director of Consolidation, Bareilly shall remain stayed.
Order Date :- 29.7.2010 SL