Section 28AB(1)(a) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 28AB(1)] [Section 28AB] [Entire Act]

Union of India - Subsection

Section 28AB(1)(a) in Income Tax Rules, 1962

(a)in receipt of income or deemed income derived from property held under trust wholly for charitable or religious purposes and who claims exemption under section 11 or section 12; or

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Union of India - Subsection

Section 28AB(1)(a) in Income Tax Rules, 1962