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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(a) in The Jammu and Kashmir Collection of Statistics Act, 1961

(a)required to furnish any information or return -
(i)wilfully refuses or without lawful excuse neglects to furnish such information or return as may be required under this act; or
(ii)wilfully furnishes or causes to be furnished any information or return which he knows to be false ;
(iii)refuses to answer or wilfully gives a false answer to any question necessary for obtaining any information required to be furnished under this Act; or