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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Goa - Subsection

Section 102(2)(b) in The Goa Panchayat Raj Act, 1994

(b)there have been provided for and set up in such building and in the land appurtenant thereto all such appliances and fittings as may appear to the Panchayat to be necessary for the purposes of gathering and receiving the drainage from, and conveying the same of, the said building and the said land and of effectually flushing the drain of the said building and every fixture connected therewith.