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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(1) in The Jharkhand Area Autonomous Council Act, 1994

(1)The Council, for any metalled road or bridge under its managements, may collect road tax through check post from any vehicle (including non-power); subject to the rate and conditions by the State Government.