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State of Assam - Section

Section 5 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

5. Staff of the institution to be subordinate to the Superintendent.

- The staff of the institutions shall be subject to the control of the Superintendent. The Superintendent shall by order determine their duties and shall keep the Chief Inspector informed of the orders made by him from time to time.