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NCT Delhi - Section

Section 15 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

15. Jails to be inspected and maintained in an efficient state.

- The Superintendent shall frequently visit and inspect every barrack, yard cell, workshop, and latrine, as well as the armour, warders, lines and every other part of the jail and its precincts and all premise belonging or attached thereto, or connected therewith, and shall satisfy himself that all buildings, structures, enclosing walls and the like, are secure and are maintained in the best possible state of repairs, and that every part of the said jail precincts and premises is kept clean and in an efficient sanitary condition.