Delhi High Court - Orders
Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 8 September, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 438/2023, I.A. 11857/2023, I.A. 12863/2023, I.A.
14322/2023, I.A. 2320/2025 & I.A. 2763/2025
STRIDES PHARMA SCIENCE LIMITED .....Plaintiff
Through: Mr. Sukrit R. Kapoor, Mr. Jaskaran
Singh Narula and Mr. Samarth
Kapoor, Advocates
versus
ROUND THE CLOCK LOGISTICS PRIVATE
LIMITED & ORS. .....Defendants
Through: Mr. Sidharth Chopra, Advocate for
D-3
Mr. Uday Kumar, Advocate for D-4
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 08.09.2025
1. A request for adjournment is made on behalf of the defendant no.3 which is not opposed by counsel for the plaintiff.
2. Renotify on 29th January, 2026.
AMIT BANSAL, J SEPTEMBER 8, 2025 ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/09/2025 at 22:32:20