Punjab-Haryana High Court
Samsher Singh And Others vs State Of Haryana And Another on 18 November, 2011
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.W.P.No.21432 of 2011
Date of decision : 18.11.2011
Samsher Singh and others
....Petitioners
Versus
State of Haryana and another
...Respondents
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
....
Present : Mr.Gurinder Pal Singh, Advocate
for the petitioners.
.....
MAHESH GROVER, J.
After hearing the learned counsel for the petitioners, I deem it appropriate to dispose of the instant writ petition with a direction to the respondents to decide the representation (Annexure P-
6) as expeditiously as possible. Ordered accordingly. 18.11.2011 (MAHESH GROVER) JUDGE dss