Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

Samsher Singh And Others vs State Of Haryana And Another on 18 November, 2011

Author: Mahesh Grover

Bench: Mahesh Grover

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
              CHANDIGARH



                               C.W.P.No.21432 of 2011

                               Date of decision : 18.11.2011


Samsher Singh and others

                                              ....Petitioners
              Versus


State of Haryana and another
                                              ...Respondents


CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
                  ....

Present : Mr.Gurinder Pal Singh, Advocate
          for the petitioners.
                         .....

MAHESH GROVER, J.

After hearing the learned counsel for the petitioners, I deem it appropriate to dispose of the instant writ petition with a direction to the respondents to decide the representation (Annexure P-

6) as expeditiously as possible. Ordered accordingly. 18.11.2011 (MAHESH GROVER) JUDGE dss