Section 12(4)(a) in The Calcutta University Act, 1979.

[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(4)(a) in The Calcutta University Act, 1979.

(a)the Pro-Vice-Chancellor for Business Affairs and Finance is, by reason of leave, illness or other cause, temporarily unable to exercise the powers and perform the duties of his office, or

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State of West Bengal - Subsection

Section 12(4)(a) in The Calcutta University Act, 1979.