Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] Union of India - Section Section 20 in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001 20. Amendment of section 44.- In section 44 of the principal Act, after the words" psychotropic substance", the words" or controlled substance" shall be inserted.
