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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2)(i) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)any needy child including children rescued from child labour or bonded labour or his family shall be supported under sponsorship for higher education;