Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in Rules under the Bihar and Orissa Places of Pilgrimage Act, 1920 4. The certificate embodying the result of inspection of a house under Section 5 of the Act shall be in Form B appended to these Rules.
