Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(2)(ii) in Tamil Nadu Pension Rules, 1978

(ii)On receipt of a claim under sub-cause (I) above the Head of Office shall sanction contributory family pension in Form 21.