Section 6(iii) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003
(iii)The candidates who are qualified to seek admission as a consequence of obtaining ranking in the common entrance test and desirous of seeking admission into the Government/ unaided private/unaided minority professional institutions shall make application to the competent authority enclosing all the relevant documents including a copy of rank card issued. The application shall be acknowledged.
