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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3)(v) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(v)to make regulations relating to the courses of study leading to degrees, diplomas and certificates;