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State of Punjab - Section

Section 6 in The Punjab Water Prevention and Control of Pollution Rules, 1977

6. Terms and conditions of service of members of committees of Board as are not members of the Board.

- A person who is a member of a committee constituted under sub-section (1) of Section 9 but he is not a member of the Board shall, for attending the meetings of the committee, be paid travelling and daily allowances at the same rate at which these are admissible to a non- official member of the Board in case such person is a non-official and at the rates admissible to him as a Government employee in case he is a Government employee.