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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)any return, statement, estimate, statistics or other information regarding any matter pertaining to the administration of the Zila Panchayat or the Kshettra Panchayat, as the case may be;