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[Cites 0, Cited by 1] [Section 50] [Entire Act]

Bombay Presidency - Subsection

Section 50(3) in The Bombay University Act, 1974

(3)Before considering such motion, the Executive Council shall send a copy of the notice and of the statement to the head of the Institution, together with intimation that any representation submitted by it in writing within a period specified in the intimation, shall be considered by the Executive Council:Provided that, the period so specified may, if necessary, be extended by the Executive Council.