Section 29(1)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

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Telecom Regulatory Authority Of India - Subsection

Section 29(1)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(b)complaints of the subscribers which are generic in nature;