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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Madhya Pradesh - Subsection

Section 62(1) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(1)The whole of the assets of a co-operative in respect of which an order for winding up has been made shall vest in the liquidator appointed under Section 60 from the date the order takes effect.