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Supreme Court - Daily Orders

J.P. Renin vs The Inspector Of Police, Spe/ Cbi/ Acb ... on 26 October, 2016

Bench: Ranjan Gogoi, Abhay Manohar Sapre

     ITEM NO.1                             COURT NO.6                           SECTION II C

                                S U P R E M E C O U R T O F                I N D I A
                                        RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CRL.) NO(S). 10673/2015
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 10/07/2015
     IN CRLA NO. 14/2005 PASSED BY THE HIGH COURT OF MADRAS AT MADURAI)

     J.P. RENIN                                                                   PETITIONER(S)

                                                        VERSUS

     THE INSPECTOR OF POLICE, SPE/ CBI/ ACB /CHENNAI.                             RESPONDENT(S)
     (WITH INTERIM RELIEF AND OFFICE REPORT)


     Date : 26/10/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                      Mr. V. Kanagaraj, Sr. Adv.
                                            Mr. V. G. Pragasam, Adv.
                                            Mr. Prabu Ramasubramanian, Adv.
     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                                  O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.

                             [VINOD LAKHINA]                                 [ASHA SONI]
                               COURT MASTER                                 COURT MASTER




Signature Not Verified

Digitally signed by
VINOD LAKHINA
Date: 2016.10.27
16:55:52 IST
Reason: