Supreme Court - Daily Orders
J.P. Renin vs The Inspector Of Police, Spe/ Cbi/ Acb ... on 26 October, 2016
Bench: Ranjan Gogoi, Abhay Manohar Sapre
ITEM NO.1 COURT NO.6 SECTION II C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CRL.) NO(S). 10673/2015
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 10/07/2015
IN CRLA NO. 14/2005 PASSED BY THE HIGH COURT OF MADRAS AT MADURAI)
J.P. RENIN PETITIONER(S)
VERSUS
THE INSPECTOR OF POLICE, SPE/ CBI/ ACB /CHENNAI. RESPONDENT(S)
(WITH INTERIM RELIEF AND OFFICE REPORT)
Date : 26/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. V. Kanagaraj, Sr. Adv.
Mr. V. G. Pragasam, Adv.
Mr. Prabu Ramasubramanian, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
VINOD LAKHINA
Date: 2016.10.27
16:55:52 IST
Reason: