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Union of India - Section

Section 48 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

48. Stay on facilities .-(1) The operator shall ensure that there exists at all times a list of all persons on board or on way to or from a facility or a vessel participating in the petroleum activities.

(2)The operator shall ensure that all persons staying on such facilities or vessels shall receive adequate information in accordance with these rules and that they comply with the same.