Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 44 in The Chhattisgarh Municipal Service (Executive) Rules, 1973 44. Giving effect to order of Appellate Authority. - The authority from whose order an appeal is preferred under these rules shall give effect to any order made by the appellate authority.
