Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Uttar Pradesh - Subsection Section 56(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (3)The powers, duties and functions, specified in the second column of Schedule V, shall be exercised and performed on behalf of the Parishad, by the Mukhya Adhikari.
