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State of Andhra Pradesh - Section

Section 119 in Reductions and Remissions (Andhra Pradesh)

119.

Remits in full the stamp duty chargeable in respect of the security bonds executed in favour of Government by the Gumasthas appointed by the Watandars in the Telangana region of the State of Andhra Pradesh, to secure the due execution of their office or to account for money or other property received by virtue thereof. (G.O.Ms.No. 1532, Rev., dated 1st October, 1965).