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[Cites 0, Cited by 1] [Section 10(4)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4)(a) in The Dentists Act, 1948

(a)The dental qualifications granted by any authority or institution outside India, which are included in Part III of the Schedule, shall be recognised dental qualifications for the purposes of this Act, but no person possessing any such qualification, shall be entitled for registration unless he is a citizen of India.