Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 2 in Tamil Nadu Pawnbrokers Rules, 1943 2. Definition. - In these rules, -(a)"The Act" means the Tamil Nadu Pawnbrokers Act, 1943 (Tamil Nadu XXIII of 1943);(b)"Form" means a form appended to these rules; and(c)"Section" means section of the Act.
