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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Greater Bengaluru City Corporation -

Section 7(ii) in The Vellore Institute of Technology Bangalore Act, 2012

(ii)to support, promote and undertake the advancement of university education leading up to and including undergraduate, postgraduate, doctoral and postdoctoral courses in Arts, Science, Commerce, Law, Engineering, Humanities, Medicine, Pharmacy, Allied Health Sciences, Business Administration, Agriculture, Education and such other objects as the trustees may deem fit with prior approval of the State Government;