37. [ Means of supply. [Rule 37, substituted by Notification No. 2088/XXXVI-3 - 2016 (F)-77-CA-63-1948-Rule-1950-AM (53)-1986, dated 7th August, 19896, published in U.P. Gazette (Extraordinary), Part 4, Section (Kha), dated 7th August, 1986.]
- If drinking water is not supplied directly from taps either connected with the public water supply system or any other water system of the factory approved by the Health Officer, it shall be kept in suitable vessels, receptacles or tanks fitted with taps and having dust proof covers placed on raised stands or platforms in shade and having suitable arrangement of drainage to carry away the split water. Such vessels or receptacles and tanks shall be kept clean and the water renewed at least once every day. All practicable measures shall be taken to ensure that water is free from contamination.]
