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Supreme Court - Daily Orders

Bestech India Pvt. Ltd. vs Saroj Bala And Another on 16 December, 2016

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.12                              COURT NO.6                SECTION XVII

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

                                             I.A. 3/2016 in
                      Petition(s) for Special Leave to Appeal (C) No(s).20748/2016

     (Arising out of impugned final judgment and order dated 01/06/2016
     in FA No. 527/2016 passed by the National Consumer Disputes
     Redressal Commission, New Delhi)

     BESTECH INDIA PVT. LTD.                                            Petitioner(s)

                                                    VERSUS

     SAROJ BALA AND ANR.                                                Respondent(s)

     (for extension of time and office report)

     Date : 16/12/2016 This application was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                Ms. Mayuri Raghuvanshi, AOR
                                      Mr. Manish Sharma, Adv.
                                      Mr. Vyom Raghuvanshi, Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                O R D E R

Delay in payment of Rs.5000/- is condoned and since the delay in payment of Rs.5000/- has been condoned, the written statement be taken on record.

Application stands disposed of.



                          (SANJAY KUMAR-I)                          (JASWINDER KAUR)
Signature Not Verified
                             AR-CUM-PS                                COURT MASTER
Digitally signed by
SANJAY KUMAR
Date: 2016.12.17
12:52:51 IST
Reason: