Supreme Court - Daily Orders
Bestech India Pvt. Ltd. vs Saroj Bala And Another on 16 December, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.12 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2016 in
Petition(s) for Special Leave to Appeal (C) No(s).20748/2016
(Arising out of impugned final judgment and order dated 01/06/2016
in FA No. 527/2016 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
BESTECH INDIA PVT. LTD. Petitioner(s)
VERSUS
SAROJ BALA AND ANR. Respondent(s)
(for extension of time and office report)
Date : 16/12/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Ms. Mayuri Raghuvanshi, AOR
Mr. Manish Sharma, Adv.
Mr. Vyom Raghuvanshi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in payment of Rs.5000/- is condoned and since the delay in payment of Rs.5000/- has been condoned, the written statement be taken on record.
Application stands disposed of.
(SANJAY KUMAR-I) (JASWINDER KAUR)
Signature Not Verified
AR-CUM-PS COURT MASTER
Digitally signed by
SANJAY KUMAR
Date: 2016.12.17
12:52:51 IST
Reason: