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Union of India - Section

Section 7 in The Jammu and Kashmir Reorganisation Act, 2019

7. Saving powers of the Government of Union territory of Jammu and Kashmir.

- Nothing in the foregoing provisions of this Part shall be deemed to affect the power of the Government of successor Union territory of Jammu and Kashmir to alter, after the appointed day, the name, area or boundaries of any district or other territorial division in that Union territory.