Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 58 in The Companies (Amendment) Act, 2020 58. Amendment of section 410.In section 410 of the principal Act,—(i)in the opening portion, the words "not exceeding eleven" shall be omitted;(ii)in clause (b), for the word, figures and letter "section 53N", the word, figures and letter "section 53A" shall be substituted.
