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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(3)To assist the Commissioner in exercising his powers and performance of his functions and duties under this Act, the State Government may appoint such officers and persons and give them such designation (if any),as the State Government thinks necessary.