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Patna High Court - Orders

Devendra Prasad Yadav @ Vidyanand Yadav ... vs The State Of Bihar on 26 October, 2018

Author: Sanjay Priya

Bench: Sanjay Priya

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Criminal Miscellaneous No.64582 of 2018
                     Arising Out of PS. Case No.-312 Year-2017 Thana- SONBERSA District- Sitamarhi
                 ======================================================
                 DEVENDRA PRASAD YADAV @ VIDYANAND YADAV @ DEVENDRA
                 PRASAD

                                                                                   ... ... Petitioner/s
                                                       Versus
                 The State Of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :       Mr. Sunil Kumar
                 For the Opposite Party/s :       Mr. Sri Brajendra Nath Pandey
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE SANJAY PRIYA
                                       ORAL ORDER

2   26-10-2018

Call for the legible xerox copy of the case diary of Sonbarasa P.S. case no. 312 of 2017 along with statement of the victim girl recorded U/s 164 Cr.P.C. from the Court of the learned 1st Additional Sessions Judge, Sitamarhi, so as to reach this Court positively within a period of two weeks from date of receipt of a copy of this order.

Put up this case immediately after receipt of the same.

(Sanjay Priya, J) shyambihari/-

U      T