Patna High Court - Orders
Devendra Prasad Yadav @ Vidyanand Yadav ... vs The State Of Bihar on 26 October, 2018
Author: Sanjay Priya
Bench: Sanjay Priya
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.64582 of 2018
Arising Out of PS. Case No.-312 Year-2017 Thana- SONBERSA District- Sitamarhi
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DEVENDRA PRASAD YADAV @ VIDYANAND YADAV @ DEVENDRA
PRASAD
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Sunil Kumar
For the Opposite Party/s : Mr. Sri Brajendra Nath Pandey
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CORAM: HONOURABLE MR. JUSTICE SANJAY PRIYA
ORAL ORDER
2 26-10-2018Call for the legible xerox copy of the case diary of Sonbarasa P.S. case no. 312 of 2017 along with statement of the victim girl recorded U/s 164 Cr.P.C. from the Court of the learned 1st Additional Sessions Judge, Sitamarhi, so as to reach this Court positively within a period of two weeks from date of receipt of a copy of this order.
Put up this case immediately after receipt of the same.
(Sanjay Priya, J) shyambihari/-
U T