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[Cites 0, Cited by 2] [Section 53(2)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2)(b) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(b)fails to discharge the duties and perform the functions of a trustee in accordance with the provisions of this Act or the rules made thereunder; or