Allahabad High Court
Const. 430 C.P. Vijai Shankar Pandey And ... vs State Of U.P. And Others on 9 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 39464 of 2010 Petitioner :- Const. 430 C.P. Vijai Shankar Pandey And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- P. K. Kashyap Respondent Counsel :- C. S. C. Hon'ble Shishir Kumar J.
On the request of learned counsel for the petitioners, list this case on 12.07.2010 along with Writ Petition No. 16035 of 2010. Till that date petitioners on the basis of order of transfer will not be relieved. Order Date :- 9.7.2010 NS