Section 3(2)(b) in The Newspaper (Price And Page) Act, 1956

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Union of India - Subsection

Section 3(2)(b) in The Newspaper (Price And Page) Act, 1956

(b)may contain different provisions for daily newspapers and newspapers appearing at other periodical intervals and for different classes of newspapers, and may, in particular, make separate provisions for weekly editions of daily newspapers whether appearing under the same title or not, and also for supplements or special editions of newspapers issued on special occasions;

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Union of India - Subsection

Section 3(2)(b) in The Newspaper (Price And Page) Act, 1956