Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 43] [Entire Act] State of Tamilnadu - Subsection Section 43(6) in Tamil Nadu Panchayats Act, 1994 (6)The provisions of sections 34 to 41 (both inclusive) shall, as far as maybe, apply in relation to the office of the President as they apply in relation to the office of an elected member of the Panchayat.
