Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Kerala - Subsection Section 82(b) in Kerala Factories Rules, 1957 (b)the feed table of such softener machine shall be provided with an automatic knocking of device which shall stop the machine in case the worker's hand is drawn in and prevent the hand from reaching the Specked rollers; and
