Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Bihar Nurses Registration Council (Appointment and Condition of Service of Registrar) Regulation 1. This Regulation may be called the Bihar Nurses Registration Council (Appointment and condition of service of Registrar) Regulation.
