Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act] Union of India - Subsection Section 13(5)(a) in The Information Technology Act, 2000 (a)if the originator or the addressee has more than one place of business, the principal place of business, shall be the place of business;