Section 32(3)(ii) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

(ii)a statement of imputation of misconduct or misbehavior in support of each article or charge, which shall contain-

Legal Document View