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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)At every election where a poll is taken, each contesting candidate at such election and his election agent shall have a right to be present at any polling station.