Supreme Court - Daily Orders
G. Deepak Raj Rao vs M. Shanthi Bai on 12 February, 2016
Bench: V. Gopala Gowda, Uday Umesh Lalit
ITEM NO.27 COURT NO.9 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 34/2016
G. DEEPAK RAJ RAO AND ORS. Petitioner(s)
VERSUS
M. SHANTHI BAI AND ANR. Respondent(s)
(with appln. (s) for stay)
Date : 12/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr. Abhay Kumar,Adv.
Mr. Tenzing Tsering, Adv.
Mr. Khalid Akhtar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners seeks leave to withdraw the petition. Permission granted. Accordingly, the petition is dismissed as withdrawn.
(VINOD KUMAR) (MALA KUMARI SHARMA)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
Vinod Kumar
Date: 2016.02.13
11:52:35 IST
Reason: