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State of Haryana - Section

Section 112 in Haryana Co-operative Societies Rules, 1989

112. Appointment of relatives to any office.

- Section 131(1)(xxxix). - Save in a producer society, no relative of any member of the committee or of any other officer of a Co-operative Society shall be appointed to any office in the Co- operative Society except with the previous sanction of the Registrar.