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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1) in Faridabad Complex (Regulation and Development) Act, 1971

(1)With effect from such date as the State Government may, by notification in the Official Gazette, appoint in this behalf, there shall be established an administration by the name of the Faridabad Complex Administration.