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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(4) in Rules under the United Provinces Excise Act, 1910

(4)The Ajudhia Distillery, Raja-ka-Sahaspur, district Moradabad.Besides the nine distilleries mentioned above, the under-mentioned distilleries are licensed only for the manufacture of Power Alcohol and other Commercial Spirits-